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Madras High Court Asks Anna University on Discontinuation of Two M. Tech Courses - (03 Feb 2021)

EDUCATION

Madras High Court has granted a day’s time to Anna University to explain the rationale behind its decision to not offer M.Tech (Biotechnology) and M.Tech (Computational Biology) courses during the academic year 2020-21 just because there was a dispute between the Centre and the State government in following the reservation policy.

Tags : MADRAS HIGH COURT   DISCONTINUATION OF TWO M. TECH COURSES  

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