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SC Refuses to Stay Non-Bailable Warrant Against AAP MP Sanjay Singh - (02 Feb 2021)

CRIMINAL

Supreme Court has refused to stay the Non-Bailable Warrant issued against Aam Aadmi Party MP Sanjay Singh in connection with First Information Reports for 'hate speech' at his press conference at Lucknow, Uttar Pradesh in August, 2020.

Tags : SUPREME COURT   AAP MP SANJAY SINGH  

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