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Madras HC Directs PCCF to Consider Suggestions on Avoiding Elephant Deaths - (02 Feb 2021)

ENVIRONMENT

Madras High Court has directed the Principal Chief Conservator of Forests (PCCF) to consider a suggestion made by an animal activist to appoint competent international veterinary consultants and rescuers, on a permanent basis, for avoiding frequent deaths of elephants due to unnatural causes in various forest divisions.

Tags : MADRAS HIGH COURT   ELEPHANT DEATHS  

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