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Madras HC Directs Fresh Inquiry into Allegations of Misappropriation of CSI Funds - (02 Feb 2021)

COMPANY

Madras High Court has directed the Registrar of Companies to conduct a fresh inquiry into allegations of misappropriation, mismanagement and misfeasance in the Church of South India (CSI) Trust Association, which owns properties worth several lakh crores of rupees across the southern parts of the country.

Tags : MADRAS HIGH COURT   MISAPPROPRIATION OF CSI FUNDS  

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