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Kerala High Court Seeks Report on Slope Stability of Kuthiran Tunnel - (02 Feb 2021)

CIVIL

Kerala High Court has directed Dr. Sivakumar Babu, a scientist appointed by the National Highways Authority of India (NHAI), to study the slope stability of the under-construction Kuthiran tunnel between Thrissur and Palakkad districts and to file a report on the ongoing work.

Tags : KERALA HIGH COURT   KUTHIRAN TUNNEL  

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