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Supreme Court Approves Scrapping of LARSGESS Scheme for Railway Employees - (02 Feb 2021)

SERVICE

Supreme Court has upheld the termination of Liberalized Active Retirement Scheme for Guaranteed Employment for Safety Staff (LARSGESS) for Railway Employees, observing that the Scheme provided for an avenue of a back door entry into the service of the railways.

Tags : SUPREME COURT   LARGESS SCHEME   RAILWAY EMPLOYEES  

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