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Madras HC Allows Subordinate Courts to Function in Full Capacity from February 8 - (02 Feb 2021)

CIVIL

Madras High Court has allowed the Subordinate Courts in the State of Tamil Nadu and Union Territory of Puducherry to work in full capacity pre-COVID pandemic stage from 8th February, 2021 without any restrictions/limitations in place.

Tags : MADRAS HIGH COURT   FUNCTIONING OF COURTS  

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