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SC Dismisses Plea to Require Authorities to Confirm Efficacy of ‘Vehicular Masks’ - (02 Feb 2021)

ENVIRONMENT

Supreme Court has dismissed a plea to require the authorities to confirm efficacy of 'Vehicular Masks' in curbing air pollution and subsequently, make it mandatory for all vehicles to incorporate the device, holding that whether a particular device should be adopted for controlling air pollution is a matter of policy which lies within the domain of the statutory authorities concerned.

Tags : SUPREME COURT   VEHICULAR MASKS  

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