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CCI Dismisses Plea Alleging Anti -Competitive Practices by Google - (02 Feb 2021)

MRTP/ COMPETITION LAWS

Competition Commission of India has dismissed a complaint alleging abuse of dominant position by Google by integrating the Meet App into the Gmail App. The Commission observed that even though Meet tab has been incorporated in the Gmail app, Gmail does not coerce users to use Meet exclusively and the consumers are also at freewill to use either Meet or any other VC app for video conferencing.

Tags : COMPETITION COMMISSION OF INDIA   GOOGLE  

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