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Karnataka HC Seeks Details of Action Taken Against Organisers/Participants of Farmers Tractor Rally - (02 Feb 2021)

CIVIL

Karnataka High Court has directed the State Government to place on record details of action taken against participants/organisers for violating norms of social distancing and wearing of face masks during the Farmers protest rally held on 26th January 2021, in Bengaluru.

Tags : KARNATAKA HIGH COURT   FARMERS TRACTOR RALLY  

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