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Delhi HC Issues Notice on Plea Alleging Misreporting on Farmers' Protests on Republic Day - (01 Feb 2021)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice to and sought replies from AajTak, the Press Council of India and the Centre, on a petition filed by former MP Sukhdev Singh Dhindsa alleging that video reports by the channel on the protests are in fact a "concoction of phantom imagination" bearing no nexus to the facts of the protests.

Tags : DELHI HIGH COURT   MISREPORTING ON FARMERS' PROTESTS  

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