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#Union Budget 2021-2022: Finance Minister Proposes Revised Customs Duty Structure - (01 Feb 2021)

CUSTOMS

Finance Minister has proposed to review over 400 old exemptions through extensive consultations for a revised customs duty structure free of distortions which shall be in place from 1st October, 2021.

Tags : FINANCE MINISTER   UNION BUDGET   REVISED CUSTOMS DUTY STRUCTURE  

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