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#Union Budget 2021-2022: Union Government Proposes Setting Up of Schools in Tribal Areas - (01 Feb 2021)

EDUCATION

Union Government has proposed setting up of 100 Sainik Schools and 750 Eklavya schools in tribal areas. A Central University will come up in Ladakh. Further, an 'umbrella' structure will be created for central higher education institutions.

Tags : UNION GOVERNMENT   UNION BUDGET   SETTING OF SCHOOLS  

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