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#Union Budget 2021-2022: Union Government Launches One Nation, One Ration Card Scheme - (01 Feb 2021)

LABOUR AND INDUSTRIAL

Union Government has launched the One Nation, One Ration card to help migrant workers. Further, launch of a portal to maintain information on gig workers and construction workers has been proposed. The margin capital required for loans has been reduced from 25% to 15%, to further facilitate credit flows for Standup India scheme for Scheduled Castes, Scheduled Tribes and women.

Tags : UNION GOVERNMENT   UNION BUDGET   ONE NATION   ONE RATION CARD  

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