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#Union Budget 2021-2022: Proposals for Agriculture and Rural Development - (01 Feb 2021)

CIVIL

Finance Minister has said that agriculture infrastructure fund will be available for APMCs for augmenting their infrastructure. Further, 1,000 more Mandis would be integrated into the E-NAM market place. Five major fishing hubs will be developed as hubs for economic activity and a multipurpose sea weed park has been proposed to promote seaweed farming.

Tags : FINANCE MINISTER   UNION BUDGET   AGRICULTURE AND RURAL DEVELOPMENT  

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