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#Union Budget 2021-2022: Union Govt Approves Extension of Cover for Deposit Insurance - (01 Feb 2021)

INSURANCE

Union Government has approved an increase in the cover for deposit insurance from Rs 1 lakh to Rs 5 lakh for bank depositors, to help depositors in banks that are currently under stress.

Tags : UNION GOVERNMENT   UNION BUDGET   DEPOSIT INSURANCE  

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