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#Union Budget 2021-2022: Finance Minister Proposes to Introduce Investor Charter - (01 Feb 2021)

INSURANCE

Finance Minister proposes to introduce an investor charter as a right for all investors in all financial products and to amend the Insurance Act, 1938 to increase the foreign direct investment limit from 49% to 74%.

Tags : FINANCE MINISTER   UNION BUDGET   INVESTOR CHARTER  

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