Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

#Union Budget 2021-2022: MetroLite and MetroNeo to be Introduced in Tier 2 Cities - (01 Feb 2021)

CIVIL

Finance Minister has proposed to introduce MetroLite and MetroNeo in Tier 2 cities and peripheral areas of Tier 1 cities with additional allocation for expansion of metro networks and augmentation of city bus services. The scheme will facilitate deployment of innovative PPP models to enable private players to provide and operate over 20,000 buses.

Tags : FINANCE MINISTER   UNION BUDGET   METROLITE AND METRONEO  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved