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#Union Budget 2021-2022: National Railway Plan Created for Future Ready Railway System - (01 Feb 2021)

CIVIL

National Rail Plan has been created to bring a future ready Railway system by 2030. Finance Minister has said that the dedicated Eastern and Western Freight corridors will be ready by 2022, 100% electrification will be completed by 2023 and Vistadome coaches shall be provided in all tourist corridors.

Tags : FINANCE MINISTER   UNION BUDGET   NATIONAL RAILWAY PLAN  

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