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President proclaims powers under Article 356 in Arunachal Pradesh - (26 Jan 2016)

MANU/HOME/0004/2016

Constitution

The President of India, Pranab Mukherjee, proclaimed powers of government, legislature and governor of the State of Arunachal Pradesh. The Government has cited insurgency and political and economic instability for imposing President’s rule.

Relevant : Presidential powers also exercisable by Arunachal Pradesh Governor MANU/HOME/0005/2016 Article 356 Constitution of India Act

Tags : PRESIDENTS RULE   ARUNACHAL PRADESH   INSTABILITY  

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