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#Union Budget 2021-2022: Finance Minister Announces PLI Scheme for 13 Sectors - (01 Feb 2021)

CIVIL

Finance Minister has announced a PLI scheme for 13 sectors. The Government has committed Rs 1.97 lakh crore over the next 5 years. In addition to earlier performance linked schemes announced for the manufacturing sector, 7 textile parks will be added in the next three years.

Tags : FINANCE MINISTER   UNION BUDGET   PLI SCHEME  

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