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#Union Budget 2021-2022: Finance Minister Announces Allocations to Health and Wellness Sector - (01 Feb 2021)

LAW OF MEDICINE

Finance Minister has announced Rs. 2,83,846 Lakh Crore for health and wellness sector which also includes Rs. 35,000 Crore for Covid-19 vaccines.

Tags : FINANCE MINISTER   UNION BUDGET   HEALTH AND WELLNESS SECTOR  

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