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#Union Budget 2021-2022: Finance Minister Announces Aatmanirbhar Health Yojana - (01 Feb 2021)

CIVIL

Finance Minister has announced Aatmanirbhar Health Yojana with an outlay of Rs. 64,180 Crores over 6 years to strengthen the National Centre for Disease Control. The Government also proposes to set up 15 Health Emergency Centres.

Tags : FINANCE MINISTER   UNION BUDGET   AATMANIRBHAR HEALTH YOJANA  

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