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Expert Committee set up to review Specific Relief Act, 1963- (Ministry of Law and Justice) (28 Jan 2016)

MANU/PIBU/0123/2016

Contract

The Legislative Department of the Ministry of Law and Justice has constituted a five-member committee to review the Specific Relief Act, 1963. The review is aimed at improving conditions for doing business.

Tags : SPECIFIC RELIEF   REVIEW   COMMITTEE  

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