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Andhra Pradesh High Court Seeks Reply on Door Delivery of Rations - (01 Feb 2021)

ELECTION

Andhra Pradesh High Court has directed the Government to give a comprehensive reply in two days to the State Election Commission’s (SEC) letter to Chief Secretary Aditya Nath Das, wherein it was suggested that the launching of door delivery of rations in the districts with the involvement of people’s representatives be deferred on the ground that the Model Code of Conduct was in force for the gram panchayat elections.

Tags : ANDHRA PRADESH HIGH COURT   DOOR DELIVERY OF RATIONS  

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