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Rajasthan HC Directs State to Ensure Installation of Smart Television in Institutions for Children - (01 Feb 2021)

CIVIL

Rajasthan High Court has directed the state government to ensure that smart television screens were installed in all the institutions and pre-recorder courses of the education department were provided so as to impart education to the women/ children housed in various institutions like Balika Gruhs, children observation homes and Nari niketans.

Tags : RAJASTHAN HIGH COURT   INSTITUTIONS FOR CHILDREN AND WOMEN  

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