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Karnataka HC Issues Notice on Plea Challenging Mandatory Regular Exams for Students - (01 Feb 2021)

EDUCATION

Karnataka High Court has issued notices to Bar Council of India (BCI), University Grants Commission (UGC), Karnataka State Law University (KSLU) and the state government in response to a petition filed by law students challenging KSLU circular mandating regular exams for students of intermediate semesters.

Tags : KARNATAKA HIGH COURT   MANDATORY REGULAR EXAMS FOR STUDENTS  

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