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NGT Raps Up Kerala Government for Non-Compliance of Solid Waste Management Rules - (01 Feb 2021)

ENVIRONMENT

National Green Tribunal (NGT) has rapped up the Kerala Government for its failure in administration and non compliance of Solid Waste Management Rules (SWM) Rules, 2016 causing pollution in Bharampuram Solid Waste Processing Plant situated at the outskirts of Kochi, Kerala, observing that despite previous orders and directions issued by the NGT, the State Government had failed to comply with the Rules.

Tags : NATIONAL GREEN TRIBUNAL   KERALA GOVERNMENT   SOLID WASTE MANAGEMENT RULES  

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