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Kerala HC: NGOs Should Avoid Using ‘Central’ or ‘State’ or ‘National’ in Name - (01 Feb 2021)

CIVIL

Kerala High Court has observed that Non-Government Organizations or association, or societies, as far as possible, should avoid, using the name 'Central' or 'State' or 'National'.

Tags : KERALA HIGH COURT   NGOS   ASSOCIATIONS   NAME  

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