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P&H High Court Dismisses Protection Plea of Married Woman Residing With Another Man - (29 Jan 2021)

CIVIL

Punjab & Haryana High Court has dismissed the protection plea filed by a married woman who decided to live with another man without dissolution of her marriage, with costs of Rs.25,000/- to be deposited with District Legal Services Authority, Patiala.

Tags : PUNJAB AND HARYANA HIGH COURT   MARRIED WOMAN RESIDING WITH ANOTHER MAN  

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