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Rajasthan sets minimum wage for informal labourers - (01 Feb 2016)

Labour and Industrial

The Department of Labour in Rajasthan has notified minimum wages for workers partaking in informal labour. The notification covers a wide variety of tasks across several fields, and provides both monthly and daily minimum wages corresponding to the tasks. The Notification can be accessed from the Department’s website. Note: Notification is in Hindi.

Tags : RAJASTHAN   MINIMUM WAGE   INFORMAL LABOUR   DOMESTIC  

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