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Bombay HC Grants Parole to 1993 Mumbai Serial Blasts Convict Six Months After Brother's Death - (29 Jan 2021)

CRIMINAL

Bombay High Court has granted emergency death parole to Essa Memon, who is serving a life sentence in the 1993, Mumbai Serial Blasts case. The Court has granted seven days parole to Memon, without police escorts.

Tags : BOMBAY HIGH COURT   ESSA MEMON  

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