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Centre Notifies Nationalised Banks (Management and Miscellaneous Provisions) Amendment Scheme, 2021 - (29 Jan 2021)

BANKING

Central Government has notified the Nationalised Banks (Management and Miscellaneous Provisions) Amendment Scheme, 2021 which seeks to amend the Nationalised Banks (Management and Miscellaneous Provisions) Scheme, 1970. The Government has inserted Paragraph 14A in the Nationalised Banks (Management and Miscellaneous Provisions) Scheme, 1970 which specifies the special provisions.

Tags : CENTRAL GOVERNMENT   NATIONALISED BANKS (MANAGEMENT AND MISCELLANEOUS PROVISIONS) AMENDMENT SCHEME   2021  

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