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Singapore International Arbitration Centre Extends Interim Ruling for Amazon-Future Dispute - (29 Jan 2021)

ARBITRATION

Singapore International Arbitration Centre (SIAC) has extended the interim ruling, which was in Amazon’s favor and valid for 90 days in Amazon-Future Dispute till further modification of orders, because there has been no change in the emergency order by the arbitrator.

Tags : SINGAPORE INTERNATIONAL ARBITRATION CENTRE   AMAZON-FUTURE DISPUTE  

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