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London Court of International Arbitration Issues Second Arbitral Award in Favour of SOCAR - (29 Jan 2021)

ARBITRATION

London Court of International Arbitration has awarded US$ 63,000,000 in the second proceeding between SOCAR and Palmali under London Maritime Arbitration Association terms in favour of SOCAR Group.

Tags : LONDON COURT OF INTERNATIONAL ARBITRATION   SOCAR GROUP  

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