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SC Dismisses Appeal of A.H. Vishwanath Against Order Disqualifying Him from Appointment - (29 Jan 2021)

CIVIL

Supreme Court has dismissed an appeal filed by Karnataka Bharatiya Janta Party leader and Member of the Legislative Council (MLC) A.H. Vishwanath against a State High Court order disqualifying him from being appointed a Minister.

Tags : SUPREME COURT   A.H. VISHWANATH  

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