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Telangana HC Directs State to Constitute Child Welfare Committees Within 2 Weeks - (29 Jan 2021)

CIVIL

Telangana High Court has instructed State government to constitute Child Welfare Committees in all 33 districts of the State within 2 weeks, noting that children are most susceptible to unscrupulous elements and cannot knock on doors of Courts,.

Tags : TELANGANA HIGH COURT   CHILD WELFARE COMMITTEES  

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