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National Green Tribunal Dissolves Yamuna Monitoring Committee - (29 Jan 2021)

ENVIRONMENT

National Green Tribunal has dissolved the Yamuna Monitoring Committee, along with another committee led by former Punjab and Haryana High Court Judge Pritam Pal. The Tribunal has asked the National Capital Region States to act on all previous judgments issued by the green tribunal and the Supreme Court over the last two decades.

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA MONITORING COMMITTEE  

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