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Calcutta High Court Directs Inquiry into Death of Ullen Roy - (29 Jan 2021)

CRIMINAL

Calcutta High Court has instructed the ADG, CID, to head an inquiry into the death of Bharatiya Janta Party activist Ullen Roy, who died on 7th December, 2020 allegedly in police firing.

Tags : CALCUTTA HIGH COURT   ULLEN ROY  

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