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MP HC Dismisses Bail Application of Munawar Faruqui and Nalin Yadav - (28 Jan 2021)

CRIMINAL

Madhya Pradesh High Court has dismissed bail applications filed by comedian Munawar Faruqui and co- accused Nalin Yadav, who were arrested for allegedly hurting religious sentiments during their comic show.

Tags : MADHYA PRADESH HIGH COURT   MUNAWAR FARUQUI   NALIN YADAV  

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