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Madras HC Directs Centre to Clarify its Stand on Horizontal Reservation to NEET-Qualified Schools - (28 Jan 2021)

EDUCATION

Madras High Court has directed the Centre to make its stand clear on the State’s legislation providing 7.5% horizontal reservation to NEET-qualified State government school students in medical admissions every year.

Tags : MADRAS HIGH COURT   HORIZONTAL RESERVATION  

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