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Madras HC Restrains Tamil Nadu Govt from Throwing Open Jaylalithaa Residence to Public - (28 Jan 2021)

CIVIL

Madras High Court has restrained the Tamil Nadu government from throwing open to the public a memorial set up by the government at former Chief Minister Jayalalithaa’s residence, Veda Nilayam, in Chennai.

Tags : MADRAS HIGH COURT   MEMORIAL AT JAYALALITHAA’S RESIDENCE  

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