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Union Home Ministry Issues Orders Extending COVID-19 Guidelines Till February 28 - (28 Jan 2021)

CIVIL

Union Home Ministry has issued an order extending the COVID-19 guidelines for surveillance, containment and caution till 28th February, 2021. The guidelines permit cinema halls and theatres to operate at a higher capacity than the 50% seating strength allowed till now. Use of swimming pools has been permitted for all.

Tags : UNION HOME MINISTRY   COVID-19 GUIDELINES  

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