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Kerala HC Issues Notice to Virat Kohli, Tamanna Bhatia, Aju Varghese on Plea to Ban Online Gambling - (28 Jan 2021)

CIVIL

Kerala High Court has issued notice to Indian cricket team captain Virat Kohli, actors Tamanna Bhatia and Aju Varghese, and the State Government on a plea seeking to ban online gambling.

Tags : KERALA HIGH COURT   ONLINE GAMBLING  

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