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P&H HC Denies Pre-Arrest Bail to Husband and Wife Accused of Misappropriating Money Payable - (28 Jan 2021)

CRIMINAL

Punjab & Haryana High Court has denied pre-arrest bail to Darshna Rani and Vijay Kumar (husband and wife) who are accused of misappropriating the money payable to the farmers, which they had received from the Government as sale price of crops sold by the complainants through commission agency of the accused.

Tags : PUNJAB AND HARYANA HIGH COURT   MISAPPROPRIATION OF MONEY PAYABLE TO FARMERS  

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