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Allahabad HC Dismisses Plea Seeking Direction to Enable Live Body Donation - (27 Jan 2021)

CIVIL

Allahabad High Court has dismissed a plea seeking a direction to enable and make it lawful for the petitioner to perform Live Body Donation (Jeevit Deh Daan) of his human body and of all his living organ and tissues.

Tags : ALLAHABAD HIGH COURT   LIVE BODY DONATION  

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