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ITAT, Delhi Deletes Additions on Passing of Expiry Date of Product in Relief to Hindustan Coca Cola - (27 Jan 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Delhi in a relief to Hindustan Coca Cola has deleted the additions of Rs. 20.89 Lakhs on account of passing of the expiry date of the product.

Tags : INCOME TAX APPELLATE TRIBUNAL   HINDUSTAN COCA COLA  

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