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Karnataka HC Restrains Further Construction in Cubbon Park - (27 Jan 2021)

CIVIL

Karnataka High Court has restrained further construction of a building being built by the Karnataka State Government Employees' Association (KSGEA) in Cubbon Park while directing that another building, put up by the Horticulture Department for housing HOPCOMs, should not be occupied without leave of the Court.

Tags : KARNATAKA HIGH COURT   CONSTRUCTION IN CUBBON PARK  

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