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Karnataka HC Disposes of PIL Taking Objection to Reference of Government as Modi Government - (27 Jan 2021)

CIVIL

Karnataka High Court has disposed of a public interest litigation filed by an agriculturalist, taking objection to the media, releases issued by Press Information Bureau (PIB) and ministers and executives, referring the Government of India, as Modi Government and the Karnataka State Government as BSY or Yediyurappa's Government.

Tags : KARNATAKA HIGH COURT   GOVERNMENT OF INDIA  

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