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SC Issues Notice on PIL Seeking Direction to Central Govt to Appoint Members of Law Commission - (25 Jan 2021)

SERVICE

Supreme Court has issued notices to the Union of India on a Public Interest Litigation seeking for a direction to the Central Government to appoint the Chairperson and Members of the Law Commission of India within one month and to make it a statutory body.

Tags : SUPREME COURT   APPOINTING OF MEMBERS OF LAW COMMISSION  

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